Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 529] [Entire Act] State of Uttar Pradesh - Subsection Section 529(1) in The General Rules (Civil), 1957 (1)In executing commissions-(a)to examine witnesses,(b)for local investigation,(c)to examine accounts, and(d)to make partitions.
