Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 9 in Assam Tribal Development Authority Act, 1983

9. Resignation.

- Any of the members of the Authority may resign his office by addressing a letter to the Chairman.