Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 371] [Entire Act] State of Odisha - Subsection Section 371(d) in The Orissa Municipal Corporation Act, 2003 (d)do any act or suffer any act to be done whereby the water in or derived from any Corporation water works shall be wasted;
