Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Chattisgarh - Subsection Section 36(XV) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004 (XV)emoluments and terms and conditions of service for the benefits of officers and teachers of the university payable from the university fund;
