Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(9) in The National Investigation Agency Act, 2008 (9)For the purposes of sub-section (8), the Special Court at New Delhi shall have the jurisdiction.] [Inserted by Act No. 16 of 2019, dated 24.7.2019.]
