Supreme Court - Daily Orders
Delhi Development Authority vs J.C. Gupta on 24 February, 2023
Author: Krishna Murari
Bench: Krishna Murari
1
ITEM NO.18+19+50 COURT NO.13 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No(s). 40294/2022
(Arising out of impugned final judgment and order dated 08-09-2016
in C.A. No. No. 8926/2016 passed by the Supreme Court Of India)
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
J.C. GUPTA & ORS. Respondent(s)
(IA No. 193693/2022 - CONDONATION OF DELAY IN FILING
IA No. 193688/2022 - RECALLING THE COURTS ORDER)
WITH
Diary No(s). 40767/2022 (XIV-A)
(IA No. 196327/2022 - CONDONATION OF DELAY IN FILING
IA No. 196324/2022 - RECALLING THE COURTS ORDER)
WITH
ITEM 19
MISCELLANEOUS APPLICATION Diary No(s). 40305/2022
(Arising out of impugned final judgment and order dated 29-11-2016
in C.A. No. No. 11818/2016 passed by the Supreme Court Of India)
DDA Petitioner(s)
VERSUS
RAVI KUMAR GUPTA . Respondent(s)
(IA No. 193716/2022 - CONDONATION OF DELAY IN FILING
IA No. 193710/2022 - RECALLING THE COURTS ORDER)
WITH
Diary No(s). 40310/2022 (XIV-A)
(IA No. 193744/2022 - CONDONATION OF DELAY IN FILING
IA No. 193739/2022 - RECALLING THE COURTS ORDER)
WITH
ITEM 50
MISCELLANEOUS APPLICATION Diary No(s). 522/2023
(Arising out of impugned final judgment and order dated 08-09-2016
Signature Not Verified
in C.A. No. No. 8895/2016 passed by the Supreme Court Of India)
Digitally signed by
GEETA AHUJA
Date: 2023.02.25
12:22:07 IST
Reason:
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
SATBIR SINGH AND SATYVIR . & ORS. Respondent(s)
(IA No. 1807/2023 - CONDONATION OF DELAY IN FILING
2
IA No. 1804/2023 - RECALLING THE COURTS ORDER)
Date : 24-02-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s)
Mr. Sanjiv Sen, Sr. Adv.
Ms. Shalini Chandra, AOR
Mr. Abhishek Pandey, Adv.
Mr. Abhshek, Adv.
Mr. Ashwani Kumar, AOR
Ms. Binu Tamta, AOR
For Respondent(s)
Mr. Atul Kumar, AOR
Mr. Rahul Pandey, Adv.
Mr. Rajiv Ranajn, Adv.
Mr. Manish Paliwal, AOR
Mr. Ajit Sharma, AOR
Mr. Bharat Bhushan, AOR
UPON hearing the counsel the Court made the following
O R D E R
Tag with Civil Appeal No. 8565 of 2016.
(SONIA GULATI) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)