Kerala High Court
The Institute Of Human Resources ... vs Tojo Sebastian ... on 4 March, 2021
Bench: A.K.Jayasankaran Nambiar, P Gopinath
WA 424/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
Thursday,the 4th day of March 2021/13th Phalguna, 1942
WA No.424/2021
Against Interim Order dated 24-02-2021 in WP(C) No.17571/2019 of this Court.
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APPELLANTS/RESPONDENTS 1 & 2:
1. THE INSTITUTE OF HUMAN RESOURCES DEVELOPMENT (IHRD),
For information purpose only
PRAJO'E TOWERS, VAZHUTHACAUD, THIRUVANANTHAPURAM - 14,
REPRESENTED BY ITS DIRECTOR.
2. THE DIRECTOR,
INSTITUTE OF HUMAN RESOURCES DEVELOPMENT(IHRD),
PRAJO'E TOWERS, VAZHUTHACAUD, THIRUVANANTHAPURAM - 14.
BY ADV. SRI.DEEPU THANKAN
RESPONDENTS/PETITIONERS 1 TO 5:
1. TOJO SEBASTIAN (DEMONSTRATOR/WORKSHOP INSTRUCTOR
(ELECTRONICS),S/O.K.M. DEVASSIA,
KALATHIMATTOM, THUMBASSERY, KODATHIPADY,
ETTUMANOOR, KOTTAYAM - 686631.
2. BAIJU E.N.,
(DEMONSTRATOR/WORKSHOP INSTRUCTOR(ELECTRONICS) ,
S/O. K.NARAYANAN NAIR, EDAKKAT, ATHOLI, KOZHIKODE - 673315.
3. DEEPU JOSEPH.
(DEMONSTRATOR/WORKSHOP INSTRUCTOR(ELECTRONICS) ,
C/O. ASHA VARGHESE, PUTHENPURACKAL HOUSE, PUTHUPPALLY,
KOTTAYAM - 686011.
4. SAJITHA V.,
(DEMONSTRATOR/WORKSHOP INSTRUCTOR(ELECTRONICS),
W/O. JITHESH GANGADHARAN, SUNNY SIDE (H), NAMBIDIPARAMBU,
PALAZHI, PALA, G.A. COLLEGE P.O, KOZHIKODE - 673014.
5. AJITHA KUMARI,
(DEMONSTRATOR/WORKSHOP INSTRUCTOR(ELECTRONICS) ,
C/O. SHAJI E.K, ELLATHUVELI, KARIKKADU P.O,
THANNEERMUKKOM S.O, ALAPPUZHA - 688527.
BY ADV.SRI.E.ADITHYAN FOR R1 TO R5.
Prayer for interim relief in the Writ Appeal stating that in the circumstances
stated in the appeal memorandum the High Court be pleased to stay the operation of
the interim order passed by the learned Single Judge dated 24/2/2021 in
W.P.No.17571/2019 (V) pending the disposal of the writ appeal.
This Writ Appeal coming on for admission on 04.03.2021 upon perusing the appeal
memorandum, the court on the same day passed the following:-
WA 424/2021 2/2
ORDER
Admit.
Sri.E.Adithyan, the learned counsel takes notice for respondents 1 to 5. Post on 17/3/2021 as last item in the admission list.
For information purpose only In the meanwhile, there will be an interim order, as prayed for. In as much as both sides agree that the writ petition itself can be disposed on the next date of posting, we deem it appropriate to call for the files in the writ petition also before this court.
04-03-2021 Sd/-
A.K.JAYASANKARAN NAMBIAR,JUDGE Sd/-
GOPINATH P.,JUDGE /true copy/ Sd/-
ASSISTANT REGISTRAR