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Karnataka High Court

Syed Allabaksha M Jamkhandi ... vs The State Of Karnataka,Rep:By Its ... on 17 August, 2010

Author: Anand Byrareddy

Bench: Anand Byrareddy

_fl_§N4EV..P.N(5S.E0138-80142/2010 3: 30132/10%

   SYED ALLABAKSHA M JAMKHANDI
 I  ,1 'V S-/O.MAKBULLA SAI-3

IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT GULBARGA

DATED THIS THE 17m DAY OF AUGUS'1'--§_:'"2'0'I1_(;-J:__j:  _

THE HON'BLE MR. JUSTICE 
WRIT PETITION NOS.'$.Q"138-80I42/2:§;1:(J'~&.. 
_80182__/__I:IO:_  '  
I ' Min  I I
WRIT PETITIQN:I§'§)S.€36I43-8I)'I,47V/V2fl'iI) &
I; éo;s4:1ax «:   "
 IIII    I
WRIT PETITION 1'*E'(VVV)$'.2.I.':f8(_)'1,.54;'£3-:-':i8¢{)I52 / 10 & 80185-
" I I V  .187/lfb
WIaT..PETITI.oii?v.1§os.so153-80157 / 10 & 80188-
'  _ -'I91/10 (S-RES]

a?
3



.53

6. SR2. RAVI A MULWAD
S / OARJ UNA MULWAD
AGED ABOUT 31 YEARS

OCC: PHYSICAL EDUCATION TEACHER I R' 

SECAE MALIK SANDAL
HIGH SCHOOL, TIKOTA-586130
TQ. AND DIST. BIJAPUR.   

7. SR1. HUSSAIN BASHA D NAYAOIIAR   

S/ODARASA MOHAMMED NAYAGIIAR    A

AGED AEOUT 44   ,  I  
WORKING AS SECOND DIVISION ASSISTANT
SECAE MALIK S.;ARDA1.I'R%"" ' T   
HIGH SCHOOL, T'IKOT2\+5j861"3Q I  

TQ. AND DIST. EI.JAPUR§.~' I  -I..I;I,""IPETITIONERS

(BY SR1. R.   '

AND:

I. THE S1';'v\fiFE OF 
REP:EY ITS 'P-RLISEC'Rh'.FARY--iI
DEPAR'fM'E1NTfQF'~~EDI3'CATION
M.S.BUILD1N_G,g" I
_BANGALQRE4'0 1;

 CO'MIvIISSION%ER FOR PUBLIC INSTRUCTIONS,
- I I NRUPATHUNOA ROAD
 EAN=OIII;O.RE--Q 1.

3. THE DIRECTOR FOR
PUBLIC INSTRUCTION

 I  DEPARTMENT OF

._ 'SECONDARY EDUCATION
  "OFFICE OF COMMISSIONER FOR
PUBLIC INSTRUCTIONS
NRUPATHUNOA ROAD

ié



,  .1C'§3M MiSSIONER FOR PUBLIC INSTRUCTIONS,

H    THE DIRECTOR FOR

GULBARGA.

5. SMT.SAKKU I-3AI

D/O SR1. GUNDAPPA

AGED ABOUT 51 YEARS

WORKING AS ARTS TEACHER'  I' A A  
CHETAN YOUTH FORUM H1CrI«I,S.Ci:I»IOOL'    ;
GAZIPURA, GULBARGA. " I '  .  

6. SR1. OURULINOAPPA 
S/O. BASAVANNAPPA  
AGED ABOUT 45Y.EARS -V   
OCC: PHYSICAL E.DLI.CATfsONITEACHER
CHETAN YOUTH FORUES/I'HIG.IjI'SCHQOL
GAZIPURAL'  *  .
     PETITIONERS
(BY SR1. R.    '
ANDLVIWI ....  . .. I . .

1. THE STATE*OjF 
REPEBY ITS PRL.SECRETARY--II
; 'BEPARITMENT OF EDUCATION
 "'«:.M.S,BUILDINQ..I
 BA}NGA_LORE--01.

 NRUFATHUNOA ROAD

 B,ANOALORE--o1.

._fPUBMCUflHPUCHON
"DEH%UWfiNTOF
SECONDARYEDUCHHON
OFNCECWTXMHMSSONERFOR



PUBLIC INSTRUCTIONS
N RUPATHUN GA ROAD
BAN GALORE«O I .

4. THE DEPUTY DIRECTOR
FOR PUBLIC INSTRUCTIONS
GULBARGA DISTRICT   .
GULBARGA.  

5. THE PRESIDENT  

CHETAN YOUTH FORLIMIREGDI I    

NO.3-225, GAZIPURA _
GULBARGA~5851zO1.  V

5. THE HEAD MASTER L E V  

CHETAN YOUTH...EORUM_   Sc_:HOOL
GAZIPURA, OULI3;A.ROA;--I' g ~  .  RESPOND ENTS

{BY SR1. M.  Rag"

THIS  PETITION 'IS"'F.I LED UNDER ARTICLES
226 AND 227.__O}_'1' THEAIFCONSTITUTION OF INDIA
PRAYINC TO DIRECI'THE RESPONDENTS TO RECKON

SERVICE RENDERED "BY THE PETITIONERS FROM THE» DATE*«OF THEIR 'INITIAL APPOINTMENT UP TO THE DATE OE APPROVAL OF THEIR APPOINTMENT VVITHw.'AID"~R.'£SP,1*3C'FIVELY FOR THE PURPOSE OF ;_._vFIXATIO_N7.__OF" .'i?A3('f;'S'CALE, SENIORITY AND OTHER Cf.QNSEQU__ENTLAL -'SERVICE BENEFITS FLOWING THEREOF 'AND ETC.

IN W.P.NOS.80148-80352/10 & 801854.87/10

1. SR1. ABHA A OMKARA S / O. ANANTHACHARYA OMKARA AGED ABOUT 50 YEARS OCC:ASST.TEACHER ' V VIDYANIKETANA HIGH SCHOOL VENKATESHA NAGARA ' KALBURGL585102 GULBARGA DISTRICT.

SMT. VIJAYALAKSHML, -- _ D/O. SR1 DATrATREYA_'RAO..VELAKAR j AGED ABOUT,51..,_YEARs*; OOc:AssT_TEACHER%. ; G VIDYANIKETANA HIGH SCHOOL, vENKATE'S?riA I%IAGA=é2A* : ~ KALB'U'RC€!.:.5--851.0.2:' G GULB_A}§zG-A Disrmci-.AA»' SR1.

S/O.' S'HA;'\TKARA"-R_AQ DONGRE AGED%%ABOUT49-GGYEARS Occ«:1<A1\INAD;¢x"1*I%:AcHER 5 VIDYANIKETANA HIGH SCHOOL ~ VEP%KATESH.A.. NAGARA KALBURGI-585102 " _ G1}L.:5A_RGA DISTRICT. R. KULKARNI S./O'.v RAMRAO KULKARNI "AGED ABOUT 42 YEARS O'"CC:ASST.TEACHER H VIDYANIKETANA HIGH SCHOOL 'G VENKATESHA NAGARA KALBURGL585102 CN GULBARGA DISTRICT.

SRI. DANANJAYA KANIHAL S/O. IUQISHNARAO KANIHAL AGED ABOUT 54 YEARS OCC: ARTS TEACHER ' VIDYANIKETANA HIGH SCHOOL } VENKATESHA NAGARA ' ' I KALEURGLSSSIO2 GULEARGA DISTRICT.-.___ SR1. SRIKANTSMADRIV,' S/O. SHIVARAYA AGED ABOUT 3-5fYEARS» 'I S OCC: ASSTTEACHER' VIDYANIKETANA »H.IjGH-SC_HOOL "

VENKATESHA NAGARA, I KALB'U'RGi}5~B5iQ.2' A I GULBARGA DISTRI_CfI'".~-' ' SR1. NAGAaR'EDDY«.V V S/O.' VITi"1§;LARE8_DY AG];ED_AI5OUTI'-- 'SO-.YEARS OC(;:.. PHYSICAL EDUCATION TEACHER ; I VIDYANJKETANA HIGH SCHOOL ~ V}<3P%KATESHA. NAGARA KALBURGI--585102 ' _ GULBARGA DISTRICT.
SRI'.'7'LAI:KSHMANARAO H PATILA S/O-HHANUMANTHARAO AGED ABOUT 46 YEARS OCC: SECOND DIVISION ASSISTANT " VIDYANIKETANA HIGH SCHOOL 'I VENKATESHA NAGARA KA.LBURGI--585102 GULBARGA DISTRICT. . PETITIONERS TIIEVTORRESIDENT/SECRETARY ' GULBARGA DISTRICT.
" THE HEAD MASTER (BY SRI. R. PADMANABHA, ADV.) AND:
I. THE STATE OF KARNATAKA REP:BY ITS PRL.SECRETARY--II 1 DEPARTMENT OF EDUCATIIONS M.S,BUILDING, 2 ' BANGALOREOI.
2. COMMISSIONER FORI§UI3LIC I'NSTI§{:JC'-fICN S, NRUPATHUNGA ROAD " 1 BANGALORE-Oi~..__
3. THE D}R3)C'TOR FOR' 'a PUB_I.IC.4IF1jSTRUC'['IQN--.: if; V SEC ONDART E=DU__CAT-I.QVN~§ ,OFF1Cl'f3 _OF1":CO.M'M'ISSIONER FOR PUBLIC "I'NfSTRUCTTONS N'RU'PA'1'H'UNjGA BANGAI.ORE4~Q I
4., TIIE DEPUTY DIRECTOR '- " FJOR"PUBLICINSTRUCTIONS I GULBARGA DISTRICT I - +:;LILEAR(3A.

ZNUTAN VIDYALAYA SOCIETY BRAMHAPURA, KALBUROI VIDYANIKETANA HIGH SCHOOL ii.

ABOUT 30 YEARS . OC'C,:_ AfSST.TEACHER A SECAB MODERN KANNADA MEDIUM HIGHSCHOOL, JALANAGARA CROSS JALANAGARA;.C'EIIIAPUR»586I09. VVBISMILLIAALLABAKSHA SUBEDAR SR1. SIKANDAR R NADAF JALANAGARA, BIJAPUR--586109. SRI. VISHWANATHA EASAPPA PUJARI S/O. BASAPPA G PUJARI _ WORKING AS KANNADA TEACHER ' SECAB MODERN KANNADA MEDIDIIA jg ~ _ HIGH SCHOOL, JALANAGARA CROSS _ < JALANAGARA, BIJAPUR--5'86i'gO9--; ' I "

SR1. ANNEPPA MAHARLIDRARPA S/O. MAHARUDRAPPAEI_V"'~I AGED ABOUT 44 WORKING AS A"SS_T.'FEACHER' A SECAB MODERNwIKAI°$N;%,XDA"MEDIUM HIGH SCHOOL, JALAI\IAGARA'C1ROSS JALANAGARA, BIJ'AF{LTR«586 109.. SRI.__.JAGAlDI;SHA DEVAREDDY S/O; _TI.iIMM}LT\IAGiOW'"£)A 31 YEARS...
OCC: "P1FIYSiCAI., EDUCATION TEACHER SECAE MQ'DCERNSvKAl$INADA MEDIUM HIGH SCHOOL, JALANAGARA CROSS S,/fO,"ALLABAKSHA SUBEDAR JALANAGARA, BIJAPUR-- 586109. S /O. RAJ ESAB AGED ABOUT 30 YEARS I4.
:E1JAPUaE-5_S6m9:~A.fi_ I OCC: ASST.TEAcHER SECAB MODERN KANHADA MEDIUM HIGH SCHOOL, JALANAGARA CROSS "

JALANAGARA, BIJAPUR--586109. S /O LAKSHAMMA Y BAJENTRI I AGED ABOUT 33 YEARS ..

OCC: DRAWING TEACHERV. ' "

SEOAB MODERN KAHNADA MEDIUM HIGH SCHOOL, JALANAGARA CROSS JALANAGARA, E1JAPUR§5IS6.1»09. SR1. KAMALESHA LAKSHAMMA I SR1. FARVEZ S 'JA1+1.AGIR1)ARI';A "

S /O SAHEEA HAZARAT .jAr--LAG1i_HDAHA AGED ABOUT 49 OCC: SEC;Q1\TD "I)IVI'SIONVASSI.STANT SEC}-';B" MC)D.ERN..KANN'AI)AV MEDIUM HIGH S:,:HOOL, 4g1A1,ANAGI:HA CROSS . PETITIONERS (BY ADV. ) EHE'STME OF KARNATAKA ' ITS PRL.SECRETARY--H . I DEPAjRTMENT OF EDUCATION M;S..EU1LD1NG, I ~.BPgNGALORE--0 1.

COMMISSIONER FOR PUBLIC INSTRUCTIONS, NRUPATHUNGA ROAD BANGALORE--0 1.

I'M FIXATION or' PAY SCALE, SENIORITY AND,-QTHER CONSEQUENTIAL SERVICE BENEFITS _4.FEu;QV[ING THEREOF AND ETC.

These petitions coming on for Court made the following:

oRDE§p;' The present petitions"'i'ta:ri'se eiroijgiistances, which are were the subjectqnatter' of 111 that, the petitions and 80182/10, pertain that were evident in was disposed of by an order dated001[12.2eoe§~'.';ttiti~~itr1é petitions in W.P.Nos.80143- 80:47/zoioetofandt 80184/2010, W.P.Nos.80148»~ and 80185»~187/2010, W.P.Nos.80153~ .80._157}'T20i0:;"and 80188-191 /2010, are similar to the ciruwinvtvstafiices in W.P.No. 10399 / 2004 disposed of by an
0. 'ordervydated 01.09.2006. Insofar as the order dated is concerned, was chalienged by way of an wappeal in W.A.No..'2.91/2007 and has been affirmed by a /3?' X} ,_,r 16 Division Bench on 24.02.2009. Insofar as thegorder dated 01.12.2008 passed in w.p.Ne.2491pp0/'2002;the same has under challenge in an appeal taken up for final hearing Division Bench.
2. Insofar as é'\V?VV.l5.VIV\Io.80l38--

142/2010 and it is their case that to vacant and sanctioned due procedure by the tjheir appointments had been approhifedpby Without grant--in--a.id. sa1a'eedueat13r.,p'_by ofders dated 05.10.2007, 21.08.2008 1i"0029. 0a.2007 in w.1?. Nos.80148-147/10 8:

.810.184.?1;0, 'AV~t'Q3.10.2007 & 04.11.2008 in W.P. 80148- 152, 0'--$01535-187/10, 09/21.07.2009, 05.10.2007 & A "14--...4_08V.2009 in w.1>. Nos. 80153-157. 80188-191 /2010, l"the0appointments of all the petitioners. were admitted to 2 "salary grant with effect from the date of approval and 4123 17 their earlier services were not considered any purpose. Therefore, the petition.ersV: 5 representations to the respondents case for counting their respectifirepast it by them for the purposes of of and other service benei'1'ts..V:.". petitioners' continued to be in thetpetitioners are concerned their dates mentioned as follows: H In w.P;N§p§s01s;s~.14.2-of 2010 S1. T' . Date of Post to which No. V.._petition"er _ ' appointment appointed
1. Syed 'vAi1abaksh'a 19.06.1963 Assistant _;M.J.amakandi V Teacher [Q A .- 0 1\/iazttoms A Pateia 15.06.1997 Assistant _ T ~ Teacher
3. " '0 01.06.1992 Assistant A Hasanta-badsha Teacher "Bagabana
4. ' _i\/Ietltotayi T Kotnis 2 I .06. 199 1 Assistant J 5 Teacher 5;, it Aitafa Ahmed Kazi 30.11.2005 Craft Teacher T T0. Ravi A.Mu1wac1 31.05.1999 Physical 4/'