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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Manipur - Subsection

Section 87(1)(d) in The Manipur Panchayati Raj Act, 1994

(d)direct a Gram Panchayat to levy any tax if it has failed to do so in accordance with the provision of this Act;