Karnataka High Court
The State Of Karnataka vs Sri V Nanjappa on 16 February, 2012
Author: K.Sreedhar Rao
Bench: K.Sreedhar Rao
I
K
N
N S
%RII UPELNo 211(112 11 4 lIes
(
C-
p
ci jcici cicici
.
9 z$ca - 0 ci --
9 ?ci $c 9 ..<• cii C 1tci cci 7crc*cic ci 9c • i ci cic r ci cci D 2 It 22 a : 2 r 1 ci Cii pci ci ci ci i ci t it $ C 24 rt$ ci ci 24 ci -- Cci ci ci --
tI, -÷ci i
-- ci < Z ci ci it it cr Ct ) ci op o 9: .9: oP
-pci DZ 9 -- ci
-- -- ci N ci Cl) "C cici (Cl cf))) C it ci ci Cci ci it l) 4 ci ci ci 9:
ci Cci srci ° ci C ci
--
Zr
--
ci -- cr > CD CD C ci ci C ci C C C '-4 '--4 cii Ci U) C C Th
--
CI)