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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(3) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

(3)Subject to sub-rule (1) and sub-rule (2) the meetings of the committee constituted under sub-section (1) of Section 11 shall, as far as may be governed by the rules applicable to the meetings of the Board.