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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(4)(iii) in The M.P. Kashtha Chiran (Viniyaman) Niyam, 1984

(iii)A Co-operative Society may submit the application enclosing a duly certified copy of the resolution passed in this respect :