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Bombay High Court

Asst. Provident Fund Commissioner, ... vs General Manager Telecom, B.S.N.L on 21 February, 2019

Author: Rohit B. Deo

Bench: R. B. Deo

                                               1                                         wp3503.12

                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                           NAGPUR BENCH, AT NAGPUR.

                              WRIT PETITION NO.3503 OF 2012
   (Vastukalpa Gruh Nirman Sahakari Sanstha, Amravati ..vs.. Addl. Commissioner, Amravati and
                                           others)
 ----------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram,                               Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
----------------------------------------------------------------------------------------------
                            None for the petitioner,
                            Shri A.D. Sonak, AGP for respondent Nos.1 to 3,
                            Shri V.S. Giramkar, Counsel for respondent No.4.


                                            CORAM : ROHIT B. DEO, J.

DATED : 21-02-2019 None appears on behalf of the petitioner.

2. I have heard Shri V.S. Giramkar, learned Counsel for respondent No.4 at some length.

3. In order to give an opportunity to the learned Counsel for the petitioner to assist the Court, list the petition on 22-2-2019 at serial 3.

JUDGE adgokar ::: Uploaded on - 22/02/2019 ::: Downloaded on - 20/03/2019 21:58:20 :::