Madhya Pradesh High Court
Shahban Shah vs The State Of Madhya Pradesh on 8 August, 2024
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 CRA-7555-2022 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7555 of 2022 (SHAHBAN SHAH Vs THE STATE OF MADHYA PRADESH ) Dated : 08-08-2024 Shri Prashant Dubey - Advocate for the appellant. Shri Aditya Narayan Gupta - Government Advocate for the State of M.P. Learned Public Prosecutor for the State prays for and is granted four weeks' time to serve the prosecutrix.
List after four weeks.
(VIVEK AGARWAL) (AVANINDRA KUMAR SINGH)
JUDGE JUDGE
bks
Signature Not Verified
Signed by: BASANT KUMAR
SHRIVAS
Signing time: 8/9/2024
1:46:50 PM