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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(2)The Port Authorities, the employers of dock workers and owners of machinery or plant shall afford all reasonable facilities to the Inspector for entry, inspection, examination or enquiry under this Scheme.