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Jammu & Kashmir High Court

Uoi And Ors vs Bodh Raj And Others on 9 October, 2018

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

      S.No. 73

                         HIGH COURT OF JAMMU AND KASHMIR
                                     AT JAMMU
APCIV No. 129/2015
                                                         Date of order: 09.10.2018
Union of India and ors                        v.             Bodh Raj and others
Coram:
                 Hon'ble Mr. Justice Sanjeev Kumar, Judge
Appearance:

For the Petitioner(s):             None.
For the Respondent(s)     :        None.

i) Whether approved for reporting in Yes/No Law journals etc.:

ii) Whether approved for publication in press: Yes/No Await appearance of the parties.

Adjourned.

List in 2nd week of November, 2018.

(Sanjeev Kumar) Judge Jammu:

09.10.2018 Rakesh