Jammu & Kashmir High Court
Uoi And Ors vs Bodh Raj And Others on 9 October, 2018
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S.No. 73
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
APCIV No. 129/2015
Date of order: 09.10.2018
Union of India and ors v. Bodh Raj and others
Coram:
Hon'ble Mr. Justice Sanjeev Kumar, Judge
Appearance:
For the Petitioner(s): None.
For the Respondent(s) : None.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Await appearance of the parties.
Adjourned.
List in 2nd week of November, 2018.
(Sanjeev Kumar) Judge Jammu:
09.10.2018 Rakesh