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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(3) in The Pension Fund Regulatory and Development Authority (Central Recordkeeping Agency) Regulations, 2015

(3)The designated member may pass a common order in respect of a number of noticees where the subject matter in question is substantially the same or similar in nature.