Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20D(9)] [Section 20D] [Entire Act] State of Karnataka - Subsection Section 20D(9)(c) in Karnataka Police Act, 1963 (c)the number and types of cases referred to in clause (b) above in which advice or direction was issued by it to the police for further action;