Calcutta High Court
Messrs Madhav Mukund Finance Pvt Ltd vs Messrs Exterior Interior Limited on 22 September, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD 8+9
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
IA NO. GA/1/2025
In CS/88/2015
MESSRS MADHAV MUKUND FINANCE PVT LTD.
Vs
MESSRS EXTERIOR INTERIOR LIMITED
WITH
IA NO. GA/2/2025
In CS/88/2015
MESSRS MADHAV MUKUND FINANCE PVT LTD.
Vs
MESSRS EXTERIOR INTERIOR LIMITED
BEFORE:
THE HON'BLE JUSTICE SUGATO MAJUMDAR
Date: 22nd September, 2025.
Appearance:
Mr. Jayanta Sengupta, Adv.
Mr. Soumya Ray,Adv.
Mr. Sayak Mitra,Adv.
Mr. Abhijit Sarkar,Adv.
Mr. Abhik Chitta Kundu, Adv.
...for the plaintiff Mr. Soumya Ray,Adv.
Mr. Samrat Chowdhury,Adv.
Mr. Sayan Ray,Adv.
Ms. Anwesha Saha,Adv.
Mr. Pramit Panda,Adv.
...for the defendant The Court: - On prayer of Mr. Sengupta, learned Counsel for the plaintiff, leave is granted to file affidavit-in-opposition. Affidavit-in-opposition shall be filed within two weeks from date; affidavit-in-reply, if any, within one week thereafter.2
The suit along with the application shall appear in the list on 17 th November, 2025.
(SUGATO MAJUMDAR, J.) s.chandra