Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 6 in The M.P. Cattle Diseases Rules, 1961 6. Fee for vaccination and marking. - The fee to be paid under sub-section (1) of Section 6 of the Act shall be [rupees two] [Substituted by M.P. Rajpatra, (Extra Ordinary), dated 12-5-1993.] per head of cattle.
