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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The Merchant shipping (Prevention of Pollution of the Sea by Oil) Rules, 1974.

(2)In respect of every occasion specified in clauses (a) and (b) of sub-rule (1), entries shall be made in the record book in the form and containing the particulars set out in the Second Schedule.