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[Cites 0, Cited by 0] [Section 49E] [Entire Act]

Union of India - Subsection

Section 49E(2) in Conduct of Elections Rules, 1961

(2)Immediately before the commencement of the poll, the presiding officer shall demonstrate to the polling agents and other persons present that no vote has been already recorded in the voting machine and it bears the label referred to in sub-rule (1).