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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(1) in The U.P. Boiler Rules, 1969

(1)The Chief Inspector shall exercise the power and perform the duties conferred and imposed on him by or under the Act: but his principal duty shall normally be the supervision and control of the work of the Deputy Chief Inspectors and Inspectors. He shall inspect and examine boilers only in exceptional cases and where he considers that the works of an Inspector requires a personal check.