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Union of India - Section

Section 8 in Liquefied Petroleum Gas (Regulation Of Supply And Distribution) Order 2000

8. Display of stock and price of liquefied petroleum gas. -

Every distributor shall prominently display the stock and price of the liquefied petroleum gas at a conspicuous place of the business premises including the storage point, showing-
(i)the opening balance of filled, empty and defective cylinders and regulators;
(ii)the back log of preceding working day of the filled cylinders to be supplied;