Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Meghalaya - Subsection Section 11(h) in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2019 (h)the Board shall bring any important development in respect of any Private University as it arises, to the notice of the Government.
