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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(1)(xiii) in Arunachal Pradesh Municipal Election Rules, 2011

(xiii)"mark copy" means copy of the electoral roll set apart for the purpose of marking the names of electors to whom ballot papers are issued at an election ;