Section 5(a) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004
(a)Convener seats. - 85% of sanctioned intake of seats in each course in Un-Aided Non-Minority Professional Institutions, shall be filled with eligible candidates on the basis of Rank obtained at PACET and by following Rules of reservation laid down by the Government from time to tome:
