Delhi High Court - Orders
Dalel Singh vs M-Tech Developers Pvt Ltd & Ors on 6 April, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~10, 11, 12, 13 & 14 Company
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 42/2016
DALEL SINGH ..... Petitioner
Through: None.
Versus
M-TECH DEVELOPERS PVT LTD & ORS. ..... Respondents
Through: None.
+ CO.PET. 403/2015 & CO.APPL. 1701/2015
MRS. RAJESHWARI ..... Petitioner
Through: None.
Versus
M TECH DEVELOPERS PVT. LTD. ..... Respondent
Through: None.
+ CO.PET. 860/2015
SMT. RAJ KUMARI ..... Petitioner
Through: None.
Versus
M-TECH DEVELOPERS PVT LTD. ..... Respondent
Through: None.
+ CO.PET. 882/2015& CO.APPL. 3518/2015
SANJAY VASHIST ..... Petitioner
Through: None.
Versus
M-TECH DEVELOPERS LIMITED ..... Respondent
Through: None.
+ CO.PET. 971/2015& CO.APPL3845/2015
SH. NIMIT BHARDWAJ .... Petitioner
Through: None.
Versus
M-TECH DEVELOPERS LTD. ..... Respondents
Through: None.
Signature Not Verified
Digitally Signed
By:Dushyant Rawal
Signing Date:08.04.2022
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 06.04.2022
1. None appears for the parties.
2. In the interest of justice, list on 09.05.2022.
VIBHU BAKHRU, J APRIL 6, 2022 Ch Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:08.04.2022