Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(2) in The Haryana Prohibition of Cow Slaughter Rules, 1972

(2)In case of refusal to grant or renew the licence, the fee deposited by the applicant shall be refunded to him.