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State of Madhya Pradesh - Section

Section 1 in M.P. Rights of Persons with Disabilities Rules, 2017

1. Short Title extent and commencement.

(1)These rules may be called the Madhya Pradesh Rights of Persons with Disabilities Rules, 2017.
(2)They shall extend to the whole of Madhya Pradesh.
(3)They shall come into force with effect from the date of their publication in the Madhya Pradesh Gazette.