Section 2(i) in Telangana Societies Registration Act, 2001
(i)"Memorandum" means the memorandum of association of a society as originally framed or as altered, from time to time, in pursuance of the provisions of this Act or the Societies Registration Act, 1860 (Central Act 21 of 1860) or the [Andhra Pradesh (Telangana Area) Public Societies Registration Act, 1350 (Act I of 1350 F.)] [Repealed in this Act.] Fasli as the case may be;
