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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3)(d) in The Mahatma Gandhi National Rural Employment Guarantee Audit of Schemes Rules, 2011

(d)pay wages found to be misappropriated, within seven days of the recovery of such amount, to the wage seekers;