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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(1)(viii) in The West Bengal Mining Settlements (Health And Welfare) Act, 1964

(viii)the payment of pensions and gratuities to the officers and servants employed by the Board and to the members of the families of such officers and servants;