Bombay High Court
Dinesh Madhukar Parshetye vs Abhay Shridhar Shetye (Pet) And ... on 26 November, 2021
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
MISC PETITION IN T AND I J NO. 62 OF 2021
In
TESTAMENTARY PETITION 1124 OF 2012
Dinesh Madhukar Parshetye ....PETITIONER
V/S
Abhay Shridhar Shetye (pet) And ....RESPONDENT
Malati@malatibai Rajaram Parshetye(deceased) CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 26th November, 2021 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 03/12/2021 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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