Patna High Court - Orders
The North Bihar Power Distribution ... vs Purnea Cold Storage & Ors on 29 November, 2018
Author: Vikash Jain
Bench: Vikash Jain
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.17567 of 2013
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The North Bihar Power Distribution Company Ltd. & Anr
... ... Petitioners
Versus
Purnea Cold Storage & Ors
... ... Respondents
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Appearance :
For the Petitioners : Mr. Anand Kumar Ojha, Advocate.
For the Resp. No. 1 & 2 : Mr. Samjeet Kumar, Advocate.
For the Commission : Mr Rajani Kant Mishra
Mr. L.L. Pandey, Advocates.
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CORAM: HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
5 29-11-2018Issue notice to the respondent nos. 1 and 2 for which requisites etc. by Registered cover with A/D as also by ordinary process must be filed within one week, failing which this application shall stand rejected as against respondent nos. 1 and 2 without further reference to the Bench.
2. List this case after eight weeks or on receipt of service report whichever is earlier.
3. In the meantime, as prayed, let a counter affidavit be filed on behalf of the newly added respondent-Bihar State Electricity Regulatory Commission, Patna (respondent no. 4).
(Vikash Jain, J) Ibrar/BT U