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State of Rajasthan - Section

Section 1 in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

1. Short title and Commencement.

- (i) these rules may be called the Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008.
(ii)They shall come into force at once.