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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Gujarat - Subsection

Section 63(2)(c) in Gujarat Primary Education Act, 1947

(c)procedure for the conduct of the school board's business [and school committees for non-authorised municipalities;] [These words were added by Bombay 25 of 1952, section 9.]