Supreme Court - Daily Orders
Union Of India vs Ex Sub Naik 2579570 K.M. Arulswamy on 21 November, 2019
Bench: L. Nageswara Rao, Hemant Gupta
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(S) (Diary No. 3461/2019) OF 2019
UNION OF INDIA & ORS. .. Appellant(s)
Versus
EX SUB NAIK 2579570 K.M. ARULSWAMY .. Respondent(s)
O R D E R
Heard.
Delay condoned.
We do not find any merit in the appeal(s). The appeal(s) is/are, accordingly, dismissed. However, question of law is kept open.
Pending application(s) stand disposed of.
.............................J. ( L. NAGESWARA RAO ) .............................J. ( HEMANT GUPTA ) New Delhi, Dated: November 21, 2019 Signature Not Verified Digitally signed by GEETA AHUJA Date: 2019.11.23 12:51:22 IST Reason: ITEM NO.6 COURT NO.11 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS CIVIL APPEAL Diary No(s). 3461/2019 (Arising out of impugned final judgment and order dated 20-04- 2018 in OA No. 213/2017 passed by the Armed Forces Tribunal) UNION OF INDIA & ORS. Petitioner(s) VERSUS EX SUB NAIK 2579570 K.M. ARULSWAMY Respondent(s) ( IA No. 25669/2019 - CONDONATION OF DELAY IN FILING APPEAL IA No. 25673/2019 - STAY APPLICATION) Date : 21-11-2019 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE HEMANT GUPTA For Petitioner(s) Mr. Abhishek Kumar, Adv Mr. Anmol Chandan, Adv.
Mr. Arvind Kumar Sharma, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Delay condoned.
The appeal(s) is/are dismissed in terms of the Signed Order.
Pending application(s) stand disposed of.
(GEETA AHUJA) (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) BRANCH OFFICER (The Signed Order is placed on the file)