Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 37 in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015 37. Grant of degrees, diplomas etc. - The Institute shall have powers to grant degrees, diplomas and other academic distinctions and titles under this Act.
