Delhi High Court - Orders
Mahavir Singh (D) Thr Lrs Virender & Ors vs Union Of India Thr Lac (North) And Anr on 12 July, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~79(Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LA.APP. 174/2022 & CM No.30281/2022
MAHAVIR SINGH (D) THR LRS VIRENDER & ORS.
..... Appellants
Through: Mr. Suresh Kumar Yadav, Adv.
versus
UNION OF INDIA THR LAC (NORTH) AND ANR
..... Respondents
Through: Mr. Yeeshu Jain, SC-UOI with
Ms. Surbhi Arora, Adv.
Ms. Mrinalini Sen, SC-DDA with Mr.
Tanmay Yadav, Adv.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 12.07.2022
1. Issue notice. Notice is accepted on behalf of the UOI by Mr. Jain and on behalf of the DDA by Ms. Sen. Replies, if any, be filed within four weeks with advance copy to learned Counsel for the appellants who may file a rejoinder before the next date of hearing.
2. Let the trial court record be also requisitioned before the next date of hearing.
3. Re-notify on 11th November, 2022.
C.HARI SHANKAR, J JULY 12, 2022/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:21.07.2022 16:40:20