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Delhi High Court - Orders

Mahavir Singh (D) Thr Lrs Virender & Ors vs Union Of India Thr Lac (North) And Anr on 12 July, 2022

Author: C.Hari Shankar

Bench: C.Hari Shankar

                          $~79(Appellate)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     LA.APP. 174/2022 & CM No.30281/2022
                                MAHAVIR SINGH (D) THR LRS VIRENDER & ORS.
                                                                    ..... Appellants
                                            Through: Mr. Suresh Kumar Yadav, Adv.

                                                    versus

                                UNION OF INDIA THR LAC (NORTH) AND ANR
                                                                     ..... Respondents
                                              Through: Mr. Yeeshu Jain, SC-UOI with
                                              Ms. Surbhi Arora, Adv.
                                              Ms. Mrinalini Sen, SC-DDA with Mr.
                                              Tanmay Yadav, Adv.
                                CORAM:
                                HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                    ORDER

% 12.07.2022

1. Issue notice. Notice is accepted on behalf of the UOI by Mr. Jain and on behalf of the DDA by Ms. Sen. Replies, if any, be filed within four weeks with advance copy to learned Counsel for the appellants who may file a rejoinder before the next date of hearing.

2. Let the trial court record be also requisitioned before the next date of hearing.

3. Re-notify on 11th November, 2022.

C.HARI SHANKAR, J JULY 12, 2022/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:21.07.2022 16:40:20