Supreme Court - Daily Orders
Rail Vikas Nigam Ltd. vs Theme Engineering Services Pvt.Ltd. on 10 March, 2014
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ITEM NO.35 REGISTRAR COURT.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SUNIL THOMAS
Petition(s) for Special Leave to Appeal (Civil) No(s).38132/2013
RAIL VIKAS NIGAM LTD. Petitioner(s)
VERSUS
THEME ENGINEERING SERVICES PVT.LTD. Respondent(s)
(With prayer for interim relief and office report )
Date: 10/03/2014 This Petition was called on for hearing today.
For Petitioner(s)
Mr. S.K. Dhingra,Adv.
Ms. Shefali Mitra,Adv.
For Respondent(s)
M/S. K.J. John & Co.,Adv.
Mr. Pratp Venugopal,Adv.
Ms. Meenakshi Chauhan,Adv.
UPON hearing counsel the Court made the following
O R D E R
The sole respondent is granted time for filing counter affidavit. List the matter on 10.7.2014.
| | |(SUNIL THOMAS) | |mg | |Registrar |