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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(4)After replacement and rectification (if any) of meter(s)/seal(s)/metering system, the meter shall be sealed and report prepared giving details of testing work carried out, errors as found, old seals removed and new seals affixed etc. with complete observation(s), and reason(s).