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Bombay High Court

The Deputy Collector (Land ... vs Vithoba A Vaity And Ors. And Brihan ... on 10 January, 2020

Author: G.S.Kulkarni

Bench: G.S.Kulkarni

                                                                        22.LAR62010.doc

Vidya Amin

                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                LAND ACQUISITION REFERENCE NO. 6 OF 2010

         The Deputy Collector (Land Acquisition) No. 2
               And
         Vithoba A Vaity & Ors.                                    ... Claimants
               And
         The Commissioner, MCGM, Mumbai                             ... Acquiring Body

         None for the claimants.
         Ms. Jyoti Chavan, AGP for State, S.L.A.O.

                                             CORAM : G.S.KULKARNI, J.

DATE : 10 January 2020 P.C.:

None for the claimant.

2. Learned counsel for the Municipal Corporation would take instructions.

3. Stand over to 17 January 2020.

(G.S.KULKARNI, J.) 1/1 ::: Uploaded on - 13/01/2020 ::: Downloaded on - 08/06/2020 13:33:36 :::