Bombay High Court
The Deputy Collector (Land ... vs Vithoba A Vaity And Ors. And Brihan ... on 10 January, 2020
Author: G.S.Kulkarni
Bench: G.S.Kulkarni
22.LAR62010.doc
Vidya Amin
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
LAND ACQUISITION REFERENCE NO. 6 OF 2010
The Deputy Collector (Land Acquisition) No. 2
And
Vithoba A Vaity & Ors. ... Claimants
And
The Commissioner, MCGM, Mumbai ... Acquiring Body
None for the claimants.
Ms. Jyoti Chavan, AGP for State, S.L.A.O.
CORAM : G.S.KULKARNI, J.
DATE : 10 January 2020 P.C.:
None for the claimant.
2. Learned counsel for the Municipal Corporation would take instructions.
3. Stand over to 17 January 2020.
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