Section 92(2) in The Tamil Nadu Cinemas (Regulation) Rules, 1957
(2)A copy of every such application shall be sent simultaneously to the Chief Electrical Inspector and the [Public Works Department Authority concerned;] [Substituted G. O. Ms. No.1357 Cinema, dated the 8th September 1993.][* * *] [Omitted by G.O. Ms. 44, Home, dated the 7th January 1991.]
