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Jammu & Kashmir High Court

M/S Lupin Ltd. Epip Kartholi Sidco vs U O I & Ors on 27 December, 2024

Bench: Sanjeev Kumar, Puneet Gupta

                                                                                        Sr. No. 07



                        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                        AT JAMMU

          WP (C) No. 2875/2021

          M/S Lupin Ltd. Epip Kartholi SIDCO                           .....Applicant(s)/Petitioner(s)
          Industrial Complex

                                                   Through :- Mr. Deepak Kumar Khokhar, Advocate

                                           v/s
          U O I & Ors.                                                            .....Respondent(s)

                                                   Through :- None


          CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
                 HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                                     ORDER

27.12.2024 None for the respondents. Await appearance. List again on 19.03.2025.




                                                   (Puneet Gupta)           (Sanjeev Kumar)
                                                       Judge                     Judge
          JAMMU
          27.12.2024
          Manan




Manan Mahajan
2024.12.30 17:25
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