Jammu & Kashmir High Court
M/S Lupin Ltd. Epip Kartholi Sidco vs U O I & Ors on 27 December, 2024
Bench: Sanjeev Kumar, Puneet Gupta
Sr. No. 07
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP (C) No. 2875/2021
M/S Lupin Ltd. Epip Kartholi SIDCO .....Applicant(s)/Petitioner(s)
Industrial Complex
Through :- Mr. Deepak Kumar Khokhar, Advocate
v/s
U O I & Ors. .....Respondent(s)
Through :- None
CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
27.12.2024 None for the respondents. Await appearance. List again on 19.03.2025.
(Puneet Gupta) (Sanjeev Kumar)
Judge Judge
JAMMU
27.12.2024
Manan
Manan Mahajan
2024.12.30 17:25
I attest to the accuracy and
integrity of this document