(1)Every Gram Panchayat shall constitute the following sub-committees, namely:-(i)Production sub-committee for performing functions relating to agriculture production, animal husbandry, rural industries and poverty alleviation programmes;(ii)Social Justice sub-committee for performing functions relating to -(a)promotion of education, economic, social, cultural, sports, games and other interests of the Scheduled Castes and Backward Classes and other weaker sections;(b)protection of such castes and classes from social injustice and any form of exploitation;(c)promotion of welfare of women and children;(iii)Amenities sub-committee in respect of education, public health, public works and other functions of sub-committees of the Gram Panchayat;(iv)Where a Gram Panchayat is constituted for more than one village, it shall have a local committee comprising of Panches of the village concerned and appointed members from amongst Gram Sabha members;(v)Any other committee the Gram Panchayat may deem fit to constitute.
