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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(2) in Kerala Cultural Activists Welfare Fund Act, 2010

(2)Every producer, director, editor, lyricist, director of Photography, distributor, actor of cinema, actor of serials in television, owners of studios and labs and owners of theaters shall contribute to the Fund at the rate of rupees two hundred per month