Bombay High Court
M/S. Vimal Builders And Anr vs The State Of Maharashtra And 4 Ors on 24 July, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-12
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 565 OF 2020
Merit Magnum Construction (formerly Known ....PETITIONER
As Vimal Builders) And Anr
V/S
The State Of Maharashtra And 6 Ors ....RESPONDENT
WITH WRIT PETITION LODGING NO. 5359 OF 2023 Neil Joseph Serrao ....PETITIONER V/S Municipal Commissioner Mcgm ....RESPONDENT WITH WRIT PETITION LODGING NO. 5360 OF 2023 Stanley James Farro ....PETITIONER V/S Municipal Commissioner Of Greater Mumbai....RESPONDENT WITH WRIT PETITION NO. 136 OF 2017 M/s. Vimal Builders And Anr. ....PETITIONER V/S The State Of Maharashtra And 4 Ors. ....RESPONDENT WITH INTERIM APPLICATION NO. 817 OF 2023 Page 1/3 ::: Uploaded on - 24/07/2023 ::: Downloaded on - 25/07/2023 05:57:13 ::: In WRIT PETITION 565 OF 2020 June John Dsouza And 2 Ors. ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH INTERIM APPLICATION NO. 815 OF 2023 In WRIT PETITION 565 OF 2020 Suresh Chanderlal Meharchandani And 2 Ors. ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH INTERIM APPLICATION NO. 814 OF 2023 In WRIT PETITION 565 OF 2020 Julius Philip Dsouza And 2 Ors ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH INTERIM APPLICATION NO. 816 OF 2023 In WRIT PETITION 565 OF 2020 Kaniz Fatima Sami And 2 Ors ....PETITIONER V/S Mumbai Corporation Of Greater Mumbai ....RESPONDENT WITH Page 2/3 ::: Uploaded on - 24/07/2023 ::: Downloaded on - 25/07/2023 05:57:13 ::: INTERIM APPLICATION NO. 818 OF 2023 In WRIT PETITION 565 OF 2020 Derick Martin Dsouza And 2 Ors ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT Mr Ashish Kamat, Sr Adv a/w Mr Hrushi Narvekar, Mr Samit Shukla, Ms Aneesha Cheema, Ms Vaibhavi Bhalerao i/b DSK LEGAL for Petitioner Mr Amit Shastri, AGP for State Mr Vijay Patil for Res no-2,6,7 (SRA) Mr Sagar Patil for MCGM Mr Abhishek Bhat i/b S K Legal Ass LLP for Res no-4 Mr Jagdish Reddy for Res no-8 (AGRC) Mr Ranjit Throrat, Sr Adv a/w Mr Kuldeep Singh for IA-817/23, IA-818/2023, IA-816/2023, IA-815/2023, IA-814/2023 CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 24th July, 2023 P.C. :
At the request of learned counsel for the MCGM, stand over to 26-07-2023.
Ad-interim / interim relief, if any, to continue till then.
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