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[Cites 1, Cited by 2]

Himachal Pradesh High Court

State Of H.P. vs . Roshan Lal Sharma & Ors. on 4 April, 2022

Bench: Tarlok Singh Chauhan, Sandeep Sharma

State of H.P. vs. Roshan Lal Sharma & Ors.

Cr. Appeal No. 237 of 2012 .

4.4.2022 Present: Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans Additional Advocates General, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer for the appellant.

Mr. Anil God, Advocate, for respondent No.1.

r to Mr. Vivek Sharma, Advocate, for respondents No. 2, 5, 8 and 14.

Ms. Shreya Chauhan, Advocate, for respondents No. 9,11,18,21,23,30 to 33, 42, 44, 51, 53, 58 and 68.

Mr. Sandeep Chauhan, Advocate, for respondents No. 10, 12, 13 and 20.

Mr. Karan Singh Parmar, Advocate, for respondent No. 15.

Mr. Vinod K. Gupta, Advocate, for respondent No. 22.

As prayed for, list on 18th April, 2022.

(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 4th April, 2022 (himani/raman) ::: Downloaded on - 04/04/2022 20:12:09 :::CIS