Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 457(11)] [Section 457] [Entire Act]

Bombay Presidency - Subsection

Section 457(11)(b) in The Bombay Provincial Municipal Corporations Act, 1949

(b)the conditions to be observed in commencing, carrying out, and completing building work and in occupying buildings on completion of works;